Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
indian succession act
indian succession act, 1925
succession act
succession
indian succession
"indian succession act"
indian acts
section 27
indian succession act doctypes: laws
succession doctypes: laws
[
Section 27
] [
Complete Act
]
Central Government Act
Section 27(a) in The Indian Succession Act, 1925
(a) between those who are related to a person deceased through his father, and those who are related to him through his mother; or