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equal remuneration act
equals as
section 13 b
equal remunerations act, 1976
equality doctypes:laws
[
Section 13(2)
] [
Section 13
] [
Complete Act
]
Central Government Act
Section 13(2)(b) in The Equal Remuneration Act, 1976
(b) registers and other documents which an employer is required under section 8 to maintain in relation to the workers employed by him;