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[Section 39A] [Complete Act]
Central Government Act
Section 39A(h) in The Punjab Laws Act, 1872
(h) the performance, by the headmen of villages comprised in the beat of any watchmen, of any of the duties of a village- watchman in aid of, or substitution for, such watchman;
1. Ss. 39A and 39B were subs. by Act 24 of 1881, s. 2, for ss. 39A and 39B.