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Citedby 6 docs - [
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N. Satyanarayana Murthy And Ors. vs M. Venkata Bala Krishnamurthy on 24 August, 1988
Abdul Azeez And Anr. vs M.K.P. Kader Mohideen And Ors. on 5 April, 1963
Nitya Kumar Chatterjee vs Sukhendu Chandra on 24 November, 1976
J.B. Dadachanji vs Ravinder Narain And Anr. on 9 July, 2002
M.O.H. Aslam vs M.O.H Uduman And Ors. on 17 December, 1988
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partnership act
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indian partnership act section 44
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Central Government Act
Section 44(g) in The Indian Partnership Act, 1932
(g) on any other ground which renders it just and equitable that the firm should be dissolved.