Main Search Forums Advanced Search Disclaimer

Section 2(u) in The Copyright Act, 1957 ["Section 2"] ["Complete Act"]

Citedby 4 docs

Video Master vs Nishi Productions on 21 October, 1997

M/S. Video Master & Another vs M/S. Nishi Productions & Others on 21 October, 1997

Music Broadcast Pvt. Ltd., ... vs Phonographic Performance Ltd. on 19 November, 2002

Music Broadcast Pvt. Ltd. And Ors. vs Phonographic Performance Ltd. on 19 November, 2002


Loading...
Central Government Act
(u) prescribed" means prescribed by rules made under this Act.-