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Section 2(u) in The Copyright Act, 1957 [
"Section 2"
] [
"Complete Act"
]
Citedby 4 docs
Video Master vs Nishi Productions on 21 October, 1997
M/S. Video Master & Another vs M/S. Nishi Productions & Others on 21 October, 1997
Music Broadcast Pvt. Ltd., ... vs Phonographic Performance Ltd. on 19 November, 2002
Music Broadcast Pvt. Ltd. And Ors. vs Phonographic Performance Ltd. on 19 November, 2002
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Central Government Act
(u) prescribed" means prescribed by rules made under this Act.-