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Naveen Kumar Misra, Advocate And ... vs Bhuvan Chand Pandey And Anr. on 22 March, 2007
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P. J. Gupta & Co., vs K. Venkatesan Merchant & Ors on 11 October, 1974
Hindustan Machine Tools Ltd. vs The Nedungadi Bank Ltd. on 21 July, 1994
Indian Registration Act, 1908

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Central Government Act
Section 30 in The Transfer Of Property Act, 1882
30. Prior disposition not affected by invalidity of ulterior disposition.- If the ulterior disposition is not valid, the prior disposition is not affected by it.
Illustration A transfers a farm to B for her life, and, if she do not desert her husband, to C. B is entitled to the farm during her life as if no condition had been inserted.