Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
state of j
state financial corporations act
act, 1951
"state financial corporations act"
[
Section 48(2)(g)
] [
Section 48(2)
] [
Section 48
] [
Complete Act
]
Central Government Act
Section 48(2)(g)(j) in The State Financial Corporations Act, 1951
(j) the duties and conduct of officers, other employees, advisers and agents of the Financial Corporation;