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Citedby 2 docs
Auto Pins (India) Registered ... vs The State Of Haryana And Ors. on 12 February, 1970
Noone R.S. Govindarayulu And ... vs Sales Tax Appellate Tribunal And ... on 24 September, 1973

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[Section 13(4)] [Section 13] [Complete Act]
Central Government Act
Section 13(4)(c) in The Central Sales Tax Act, 1956
(c) the furnishing of any information relating to the stocks of goods of, purchases, sales and deliveries of goods by, any dealer or any other information relating to his business as may be necessary for the purposes of this Act;