Central Government Act
Section 125 in The Indian Penal Code, 1860
125. Waging war against any Asiatic Power in alliance with the Government of India.-- Whoever wages war against the Government of any Asiatic Power in alliance or at peace with the 6[ Government of India] or attempts to wage such war, or abets the waging of such war, shall be punished with 7[ imprisonment for life], to which fine may be added, or with imprisonment of either description for a term which may extend to seven years, to which fine may be added, or with fine.