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Citedby 2 docs
Ganesh Morto Naik vs Goa State Co-Operative Bank Ltd. ... on 19 June, 1991
Mohammad Husain Ansari vs The Benaras State Carpet Weavers' ... on 14 April, 1959

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[Section 42(2)] [Section 42] [Complete Act]
Central Government Act
Section 42(2)(e) in The Co- Operative Societies Act, 1912
(e) to give such directions in regard to the collection and distribution of the assets of the society, as may appear to him to be necessary for winding up the affairs of the society.