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Citedby 6 docs - [
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Reliance Communications Ltd, ... vs Bharat Sanchar Nigam Ltd, New ... on 19 April, 2012
Shri Vallabh Glass Works Ltd. & ... vs Union Of India & Others on 14 March, 1984
Kerala Fisheries Corporation ... vs P.S. John And Ors. on 10 April, 1996
Gotiram Nathu Mendre vs Sonabai And Ors. on 16 July, 1968
Rupam Pictures And Anr. vs Brijmohan And Ors. on 16 December, 1976
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limitation act
the limitation act 1963
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"limitation act"
limitation act of 1963, doctypes: laws
"limitation act"
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Central Government Act
Section 2(c) in The Limitation Act, 1963
(c) " bill of exchange" includes a hundi and a cheque;