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hindu succession act 1956
hindu succession act
succession act
succession
hindu succession act doctypes:laws
hindu succession
hindu
hindu succession act 1956 doctypes: laws
succession act 1956
succession doctypes: laws
"hindu succession act" doctypes: laws
[
Section 2(1)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(1)(b) in The Hindu Succession Act, 1956
(b) to any person who is a Buddhist, Jaina or Sikh by religion, and