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Citedby 3 docs
Blue Hill Logistics Private Ltd vs Ashok Leyland Limited on 5 May, 2011
Dhiren Krishna Paul Trading As vs Unknown on 4 January, 2012
Balkrishna Hatcheries vs Nandos International Ltd. And ... on 4 June, 2007
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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
[
Section 2(1)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(1)(c) in The Trade Marks Act, 1999
(c) " associated trade marks" means trade marks deemed to be, or required to be, registered as associated trade marks under this Act;