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[Section 7] [Complete Act]
Central Government Act
Section 7(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985
(2) The officers appointed under sub- section (1) shall be subject to the general control and direction of the State Government, or, if so directed by that Government, also of any other authority or officer. CHAP NATIONAL FUND FOR CONTROL OF DRUG ABUSE 1[ CHAPTER IIA] NATIONAL FUND FOR CONTROL OF DRUG ABUSE