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Citedby 45 docs - [
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Director-General Of ... vs Cement Manufacturers ... on 28 January, 1991
Registrar Of Restrictive Trade ... vs Atul Products Ltd. And Ors. on 22 April, 1977
In Re: Blaze Advertising (Delhi) ... vs Unknown on 22 July, 1977
In Re: Hindustan Lever Ltd. vs Unknown on 17 March, 1976
Director-General ... vs Truck Union And Ors. on 26 August, 1987
User Queries
restricted trade practices
section 10
trade practices
[
Section 10(a)
] [
Section 10
] [
Complete Act
]
Central Government Act
Section 10(a)(iii) in The Monopolies And Restrictive Trade Practices Act, 1969
(iii) upon an application made to it by the 1[ Director General], or