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Citedby 1 docs
Godrej Soaps Ltd. And Vasant ... vs The State Of Maharashtra, Service ... on 28 October, 2005
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customs act
customs act,1962
section 17
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(17) in The Customs Act, 1962
(17) " examination", in relation to any goods, includes measurement and weighment thereof;