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Citedby 23 docs - [View All]
Sitaram Hari Salunkhe vs Laxman Rambodh Dubey And Anr. on 2 August, 1979
Ajit Kumar Moitra Alias Dilip Sen & ... vs Dilip Kumar Sen & Anr. on 8 December, 1998
Rajani Kanto Das vs Dayal Chand De And Ors. on 13 January, 1950
Mathuradas Vassanji And Anr. vs Tulsidas Damodar Ganatra on 5 October, 1949
Baggiammal vs Appadurai Gramany on 7 March, 1910

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[Complete Act]
Central Government Act
Section 48 in The Presidency Small Cause Courts Act, 1882
48. Proceedings to be regulated by Code of Civil Procedure. In all proceedings under this Chapter, the Small Cause Court shall, as far as may be and except as herein otherwise provided, follow the procedure prescribed for a Court of first instance by the 2Code of Civil Procedure.