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punjab reorganisation act 1966
79
reorganisation act
[
Section 79(3)(b)
] [
Section 79(3)
] [
Section 79
] [
Complete Act
]
Central Government Act
Section 79(3)(b)(ii) in The Punjab Reorganisation Act, 1966
(ii) the agreement or the order referred to in sub- section (1) of section 78; and