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Citedby 4 docs
Gobindlal Bangur vs Wealth-Tax Officer And Anr. on 1 August, 1979
Commissioner Of Wealth Tax vs Santokh Singh on 19 March, 2001
Commissioner Of Income-Tax vs R. Ponnammal on 22 January, 1986
Cgt vs D. Nagrirathinam on 10 December, 2002
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section 17
gifts
gift act
[
Section 17(1)
] [
Section 17
] [
Complete Act
]
Central Government Act
Section 17(1)(b) in The Gift- Tax Act, 1958
(b) has without reasonable cause failed to comply with a notice under subsection (2) or sub- section (4) of section 15; or