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indian evidence act
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indian evidence act, 1872 doctypes: laws
indian evidence act doctypes:laws
"indian evidence act 1872 "
evidence act:onus doctypes:laws
[
Section 63(5)
] [
Section 63
] [
Complete Act
]
Central Government Act
Section 63(5)(a) in The Indian Evidence Act, 1872
(a) A photograph of an original is secondary evidence of its contents, though the two have not been compared, if it is proved that the thing photographed was the original.