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Article 227(2)(b) in The Constitution Of India 1949 [
"Article 227(2)"
] [
"Article 227"
] [
Constitution
]
Citedby 10 docs - [
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]
Ramji Sharma vs High Court Of M.P., Jabalpur And ... on 6 January, 1989
Debts Recovery Tribunal, ... vs Debts Recovery Tribunal, ... on 5 October, 2001
Kisanlal Bachharaj Vyas vs Mohan Chandmal And Ors. on 7 July, 1971
Debts Recovery Tribunal, ... vs Debts Recovery Tribunal, ... on 5 October, 2001
Indian Bank, Mogalrajapuram ... vs V.K. Avadani on 10 February, 2006
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Central Government Act
(b) make and issue general rules and prescribe forms for regulating the practice and proceedings of such courts; and