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Citedby 4 docs
M/S Cinergy Corporation Pte. Ltd vs M/S National Agricultural ... on 30 November, 2012
Reliance Industries Limited vs Usha Devi on 28 April, 2010
Andritz Oy, Rep. Through Power Of ... vs Enmas Engineering Pvt. Ltd., Rep. ... on 5 June, 2007
Cinergy Corporation Pte Ltd vs National Agricultural ... on 19 September, 2012
Cinergy Corporation Pte Ltd vs National Agricultural ... on 19 September, 2012
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arbitration
arbitration and conciliation act, 1996
arbitration and conciliation act
arbitration act
arbitration act 1996 doctypes: laws 31
"arbitration and conciliation act 1996 "
arbitration and conciliation
conciliation
arbitration doctypes:laws
arbitration and conciliation act 1996 doctypes: laws
section 47(a)
arbitration and conciliation doctypes:laws
"arbitration and conciliation"
"arbitration and conciliation act" 1996
sec. 47 a of b
arbitration act doctypes:laws
[
Section 47(1)
] [
Section 47
] [
Complete Act
]
Central Government Act
Section 47(1)(b) in The Arbitration And Conciliation Act, 1996
(b) the original agreement for arbitration or a duly certified thereof; and