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Citedby 4 docs
M/S Cinergy Corporation Pte. Ltd vs M/S National Agricultural ... on 30 November, 2012
Reliance Industries Limited vs Usha Devi on 28 April, 2010
Andritz Oy, Rep. Through Power Of ... vs Enmas Engineering Pvt. Ltd., Rep. ... on 5 June, 2007
Cinergy Corporation Pte Ltd vs National Agricultural ... on 19 September, 2012
Cinergy Corporation Pte Ltd vs National Agricultural ... on 19 September, 2012

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[Section 47(1)] [Section 47] [Complete Act]
Central Government Act
Section 47(1)(b) in The Arbitration And Conciliation Act, 1996
(b) the original agreement for arbitration or a duly certified thereof; and