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Citedby 37 docs - [
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State vs Jai Narayan And Sohanlal on 9 August, 1983
Commissioner Of Income Tax-Vi, ... vs Usha International Limited on 21 September, 2012
Hindustan Petroleum Corpn. Ltd. vs Union Of India (Uoi) on 24 November, 2004
Vrajlal Damodar vs State Of Gujarat on 16 February, 1970
Shiv Lal & Ors vs Chet Ram & Ors on 9 September, 1970
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"indian evidence act 1872 "
sec 114 of indian evidence act
[
Section 114
] [
Complete Act
]
Central Government Act
Section 114(e) in The Indian Evidence Act, 1872
(e) that judicial and official acts have been regularly performed;