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\"section 7a\"
[
Section 7A(5)(b)
] [
Section 7A(5)
] [
Section 7A
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Complete Act
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Central Government Act
Section 7A(5)(b)(I) in The Companies (Profits) Surtax Act, 1964
(I) in a case falling under clause (a), as accords with the statement in equal instalments on the dates applicable in its case under sub- section (4); and