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section 6
incometax act 1995
section 10
[
Section 10(6)(viia)
] [
Section 10(6)
] [
Section 10
] [
Complete Act
]
Central Government Act
Section 10(6)(viia)(1) in The Income- Tax Act, 1995
(1) the individual was not resident in India in any of the four financial years immediately preceding the financial year in which he arrived in India, and