Central Government Act
Section 24(2) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(2) In the event of occurrence of any vacancy by reason of death, resignation, removal or otherwise in the office of Up- Pradhan, the Gram Panchayat shall elect another member to be the Up- Pradhan: Provided that no election shall be held if the vacancy is for a. period of less than six months.