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Citedby 126 docs - [
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Gopi Kanta Sen vs Abdul Gaffur & Ors on 11 August, 1967
State Of West Bengal And Ors. vs Pulin Krishna Roy Estate (P) Ltd. ... on 25 August, 1980
Lakshmimoni Das And Ors. vs State Of West Bengal And Ors. on 8 July, 1987
Manujendra Dutt vs Purendu Prosad Roy Chowdhury & Ors on 22 September, 1966
Kanai Lal Sur vs Paramnidhi Sadhukhan on 10 September, 1957
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central government act
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Central Government Act
Section 3 in The Calcutta Pilots Act, 1859
3. Appointment of Judge.-- The 5[ Central Government] shall appoint a fit person to be Judge of the said Court.