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M/S Kranti Asso. Pvt. Ltd. & Anr. vs Masood Ahmed Khan & Ors. on 8 September, 2010

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consumer under the consumer protection act 1986
[Section 9] [Complete Act]
Central Government Act
Section 9(c) in The Consumer Protection Act, 1986
(c) a National Consumer Disputes Redressal Commission established by the Central Government by notification.
Composition of the District Forum. Composition of the District Forum. 5[ (1) Each District Forum shall consist of--