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[Section 227(7)(a)] [Section 227(7)] [Section 227] [Complete Act]
Central Government Act
Section 227(7)(a)(i) in The Manipur Municipalities Act, 1994.
(i) the matters of common interest between the Zilla Pari- shad, Grain Panchayats, Nagar Panchayats, Municipal Corpora- tion and Municipal Councils in the district including spatial planning sharing of water and other physical and natural resource, the integrated development of infrastructure and environmental conservation,