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Citedby 3 docs
M/S A.V.G. Motors Limited, ... vs The Kerala State Electricity ... on 12 May, 2009
Premji.K.K vs The Asst.Exe.Engineer on 26 November, 2008
Nadiad Electric Co. Ltd. vs The Nadiad Borough Municipality, ... on 14 October, 1969
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electricity act 1910
electricity act
indian acts
the indian electricity act
indian electricity act 1910
[
Section 42
] [
Complete Act
]
Central Government Act
Section 42(d) in The Indian Electricity Act, 1910
(d) makes default in complying with any directions issued to him under section 22A; or