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[Section 5(1)(viii)] [Section 5(1)] [Section 5] [Complete Act]
Central Government Act
Section 5(1)(viii)(b) in The Wealth- Tax Act, 1957
(b) precious or semi- precious stones, whether or not set in any furniture, utensil or other article or worked or sewn into any wearing apparel. Explanation 2.-- For the purposes of this clause," conveyance" means any motor car or other mechanically propelled vehicle, aircraft or boat;]