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Citedby 3 docs
Andritz Oy, Rep. Through Power Of ... vs Enmas Engineering Pvt. Ltd., Rep. ... on 5 June, 2007
Caribjet Inc., A Company ... vs Air India Limited, A Company ... on 28 February, 2007
Sara International Ltd vs Golden Agri International Pte ... on 17 July, 2008

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[Section 50(1)] [Section 50] [Complete Act]
Central Government Act
Section 50(1)(a) in The Arbitration And Conciliation Act, 1996
(a) refer the parties to arbitration under section 45;