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Kamaraj Nadar vs A. Kunju Thevar And Ors. on 24 September, 1957

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[Complete Act]
Central Government Act
Section 168 in The Representation Of The People Act, 1951.
168. [ Special provisions with respect to Rulers of former Indian States] omitted by the Rulers of Indian States (Abolition of Privileges) Act, 1972 (54 of 1972 ), s. 4 (w. e. f. 9- 9- 1972 ). PART GENERAL PART XI GENERAL