Central Government Act
Section 168 in The Representation Of The People Act, 1951.
168. [ Special provisions with respect to Rulers of former Indian States] omitted by the Rulers of Indian States (Abolition of Privileges) Act, 1972 (54 of 1972 ), s. 4 (w. e. f. 9- 9- 1972 ). PART GENERAL PART XI GENERAL