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Citedby 3 docs
R. Rajagopal vs State Of T.N on 7 October, 1994
Mohd. Yousuf Mir vs State And Ors. on 11 August, 1992
Dr. M.R.S. Vas vs The Commissioner Of Land Revenue, ... on 8 November, 1977

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[Section 12] [Complete Act]
Central Government Act
Section 12(1) in The Public Debt Act, 1944
(1) If the Bank is of opinion that a doubt exists as to the title to a Government security, it may proceed to determine the person who shall for the purposes of the Bank be deemed to be the person entitled thereto.