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[Section 14(2)(iii)] [Section 14(2)] [Section 14] [Complete Act]
Central Government Act
Section 14(2)(iii)(a) in The Telecom Regulatory Authority Of India Act, 1997
(a) the monopolistic trade practice, restrictive trade practice and unfair trade practice which are subject to the jurisdiction of the Monopolies and Restrictive Trade Practices Commission established under sub- section (1) of section 5 of the Monopolies and Restrictive Trade practices Act, 1969 (54 of 1969 );