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Sri Chennapuri Devanga Sangham vs The Commissioner on 11 June, 2010
Dr.G.Viswanathan vs State Of Tamil Nadu on 22 June, 2010
Oberoi Associated Hotels Limited vs Commercial Tax Officer And Others on 7 March, 1994
Arulmigu Ponnambala Swamigal ... vs The Thashildar on 20 July, 2010
For vs For on 12 April, 2002

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tamilnadu
tamil
central government act
section 6
delimitation
tamilnadu act
tamil nadu tamil
[Complete Act]
Central Government Act
Section 6 in The Tamil Nadu Legislative Council (Abolition) Act, 1986.
6. Repeal of Delimitation of Council Constituencies (Madras) Order, 1951 .- The Delimitation of Council Constituencies (Madras) Order, 1951 , is hereby repealed.