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Citedby 233 docs - [View All]
Abdula Mamad Mithani And Etc. vs State Of Gujarat And Ors. on 10 February, 1986
Abdul Mamad Mithani And Ors. vs The State Of Gujarat And Ors. on 10 February, 1986
Harendra Gangadas Doshi vs Addl. Secy. To The Govt. Of India ... on 5 December, 1984
Smt. Meena Jayendra Thakur vs The Union Of India And Others on 20 January, 1995
Smt. Hawabi Sayed Arif Sayed Hanif vs L. Hmingliana And Others on 14 October, 1992

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Central Government Act
Section 9 in The Customs Act, 1962
9. Power to declare places to be warehousing stations. The Board may, by notification in the Official Gazette, declare places to be warehousing stations at which alone public warehouses may be appointed and private warehouses may be licensed.