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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
[
Section 109(2)(xi)
] [
Section 109(2)
] [
Section 109
] [
Complete Act
]
Central Government Act
Section 109(2)(xi)(xii) in The Wakf Act, 1995
(xii) the guidance subject to which the Collector shall recover the property transferred in contravention of the provisions of this Act, under section 52;