Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
n i act
workmen compensation act
workmens compensation
who is not a workman?
workmen's compensation act, 1923
32\
compensation act
workmen compensation act doctypes:laws
[
Section 32(2)
] [
Section 32
] [
Complete Act
]
Central Government Act
Section 32(2)(n) in The Workmen' S Compensation Act, 1923
(n) for prescribing the cases in which the report referred to in section 10B may be sent to an authority other than the Commissioner;]