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Citedby 48 docs - [View All]
Pride Foramer vs Union Of India (Uoi) And Ors. on 24 April, 2001
Apar Private Ltd. And Others vs Union Of India And Others on 17 October, 1985
M. Jamal Company vs Union Of India And Ors. on 20 December, 1984
The Great Eastern Shipping Co. ... vs The Union Of India (Uoi) on 19 February, 1973
Dinesh Kumar Nevatia vs Collector Of Customs on 27 July, 1988

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[Section 2] [Complete Act]
Central Government Act
Section 2(27) in The Customs Act, 1962
(27) India" includes the territorial waters of India;