Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
punjab reorganisation act 1966
reorganisation act
[
Section 97(2)
] [
Section 97
] [
Complete Act
]
Central Government Act
Section 97(2)(c) in The Punjab Reorganisation Act, 1966
(c) the salaries and allowances and other conditions of service of the members of the staff of the Bhakra Management Board or the Beas Construction Board;