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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
section 7(a)
sec. 4
[
Section 7
] [
Complete Act
]
Central Government Act
Section 7(4) in The Wakf Act, 1995
(4) The list of wakfs and where any such list is modified in pursuance of a decision of the Tribunal under Sub- section (1), the list as so modified, shall be final.