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Section 1(1) in The Revenue Recovery Act, 1890 [
"Section 1"
] [
"Complete Act"
]
Citedby 2 docs
Ishverlal Thakorelal Almaula vs Motibhai Nagjibhai on 10 August, 1965
Ram Karan vs State Of Rajasthan And Ors. on 20 August, 1990
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Central Government Act
(1) This Act may be called the Revenue Recovery Act, 1890 .