Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
section 445
.445
[
Section 445
] [
I.P.C.
]
Central Government Act
Section 445(c) in The Indian Penal Code, 1860
(c) A commits house- trespass by entering Z' s house through a window. This is house- breaking.