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Citedby 32 docs - [View All]
M/S. Videocon Industries Limited vs Original on 13 August, 2012
Mohan Lal, Proprietor Of vs Sona Paint & Hardwares on 15 May, 2013
Gopal Glass Works Ltd. vs Assistant Controller Of Patents ... on 17 August, 2005
Bharat Glass Tube Limited vs Gopal Glass Works Limited on 1 May, 2008
Reckitt Benkiser India Ltd vs Wyeth Ltd on 15 March, 2013

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[Complete Act]
Central Government Act
Section 4 in The Designs Act, 2000
4. Prohibition of registration of certain designs.- A design which-
(a) is not new or original; or
(b) has been disclosed to the public any where in India or in any other country by publication in tangible form or by use or in any other way prior to the filing date, or where applicable, the priority date of the application for registration; or
(c) is not significantly distinguishable from known designs or combination of known designs; or
(d) comprises or contains scandalous or obscene matter, shall not be registered.