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[Section 16A(1)] [Section 16A] [Complete Act]
Central Government Act
Section 16A(1)(a) in The Gift- Tax Act, 1958
(a) four years commencing on and from the 1st day of April, 1975 or one year from the date of the filing of a return or a revised return under section 14, whichever is later, where the assessment year is an assessment year commencing before that date;