Section 12(1)(a) in The Cinematograph Act, 1952

Central Government Act

(a) the rules made under this Part have been substantially complied with, and

1. For such general exemptions, see Gazette of India, 1952, Pt. II, Sec. 3, pp. 1578- 1581. 2. Subs. by Act 58 of 1960, s. 3 and Sch. II, for" Part C State".