Section 3(3B)(d) in The Essential Commodities Act, 1955

Central Government Act

(d) the recommendations, if any, of the Agricultural Prices Commission with regard to the price of the concerned grade or variety of foodgrains, edible oilseeds or edible oils.]

1. Ins. by Act 25 of 1966, s. 2. 2 Subs. by Act 66 of 1971, s. 2, for certain words. 3 Subs. by s. 2, ibid., for" and". 4 Subs. by Act 92 of 1976, s. 3 (w. e. f. 2- 9- 1976 ).

3[ where no such price is fixed, an amount calculated having regard to]