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Dr. Ashoke Kumar Roy vs United Bank Of India And Ors. on 20 April, 1990

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[Section 11] [Complete Act]
Central Government Act
Section 11(1) in The Regional Rural Banks Act, 1976
(1) The 2[ Sponsor Bank] shall appoint an individual to be the Chairman of a Regional Rural Bank and specify the period, not exceeding five years, for which such individual shall, subject to the provisions of sub- section (4) hold office as the Chairman: 3[ Provided that no appointment of such an individual shall be made,--
(a) if such individual is an officer of the Sponsor Bank, except after consulation with the National Bank;
(b) in any other case, except with the prior approval of the Central Grovernment].
1. Subs. by Act 1 of 1988, s. 7, for cls. (a), (b) and (1) (w. e. f. 28- 9- 1988 ). 2. Subs. by ins by s. 8, ibid., for" Reserve Bank" (w. e. f. 28- 9- 1988 ). 3. Ins. by s. 8, ibid. (w. e. f. 28- 9- 1988 ).