Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 1 docs
R. Ramasamy vs The Secretary on 16 May, 2008
Loading...
User Queries
motor vehicle act
motor vehicle
motor vehicle act 1939
32\
[
Section 32
] [
Complete Act
]
Central Government Act
Section 32(5) in The Motor Vehicles Act, 1939
(5) A registering authority other than the original registering authority making any such entry shall communicate the details of the entry to the original registering authority.